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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)accommodation, equipment, library facilities and the number of students for whom provision has been or is proposed to be made;