Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(2) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012 (2)A fee of Rs. 20/- per page shall be payable for issue of certified copies of the documents forming part of the judicial records.
