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State of Tamilnadu - Section

Section 60 in Periyar University Act, 1997

60. Payment of certain amount by Chennai University.

(1)The Chennai University shall, out of its funds as of the notified date, pay to the Periyar University such amount as the Government may, in consultation with the Chennai University, specify.
(2)The amount payable under sub-section (1) shall be in addition to the amounts payable by the Chennai University to the Periyar University under section 58.