Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Tamilnadu - Subsection Section 60(1) in Periyar University Act, 1997 (1)The Chennai University shall, out of its funds as of the notified date, pay to the Periyar University such amount as the Government may, in consultation with the Chennai University, specify.
