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State of Gujarat - Section

Section 3 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

3. Admissions to Professional Diploma Courses.

(1)The admissions to the Second Year of the Professional Diploma Courses on all the supernumerary seats shall be given on the basis of merit list prepared by the Admission Committee.
(2)The Admission Committee shall guide, supervise and control the entire process of admission of candidates to the Professional Diploma Courses in the Professional Educational Colleges or Institutions.