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Himachal Pradesh High Court

Tirath Ram vs . State on 27 March, 2025

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Tirath Ram vs. State CR No. 170 of 2022 27.03.2025 Present: Mr. Bhupinder Singh Ahuja, Advocate for the petitioner.

Ms. Seema Sharma, Deputy Advocate General, for the respondent.

As prayed, list for hearing on 8th April, 2025.




             March 27, 2025                              (Vivek Singh Thakur)
             (ms)                                               Judge