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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(3)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The education fund shall be administered by a Committee consisting of the following persons, namely:-
(i)The Registrar of Co-operative Societies, [Chennai] [Substituted for the word 'Madras' by The City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] who is ex-officio shall be the President of the committee;
(ii)The nominee of the Tamil Nadu Co-operative Union, who shall be the Vice-President of the committee;
(iii)The Director of Handlooms and Textiles, [Chennai] [Substituted for the word 'Madras' by The City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).];
(iv)The Commissioner for Milk Production and Dairy Development, [Chennai] [Substituted for the word 'Madras' by The City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).];
(v)The other functional Registrar nominated by the Government in rotation;
(vi)The nominee of the Tamil Nadu State Co-operative Bank Limited, [Chennai] [Substituted for the word 'Madras' by The City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).];
(vii)Nominees of two apex societies other than the Tamil Nadu State Cooperative Bank and the Tamil Nadu Co-operative Union, as may be specified by the Government;
(viii)One specialist or technical expert in agriculture from any recognised institute in the country nominated by the Government;
(ix)One specialist or technical expert in animal husbandry from any recognised institute in the country nominated by the Government;
(x)One Specialist or technical expert in sugar technology or textile technology or agro-based cottage industries nominated by the Government;
(xi)One specialist or technical expert in extension education from the Tamil Nadu Agricultural University nominated by the Government;
(xii)One specialist or technical expert in audio-visual publicity nominated by the Government; and
(xiii)One specialist or technical expert from the press nominated by the Government;