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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(1)The parents of all the children studying in the school and the teachers working therein arc members of the Parent Teacher Association. However only one of the parents has the right to vote.