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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Fisheries Rules, 1958

(3)A licensee by [auction/tender] [Substituted by GSR 45, dated 26.8.1981.] (Form No. 3) may use the following kinds of gear only for the purpose of fishing:-
(a)Nets of all kinds [.....] [Omitted by ibid.] not having any portion of a mesh less than 11/2 inches in size from knot to knot or 6 inches all round and a mesh of 1' size or 4' all round in the case of cast nets.
(b)long line with hooks,
(c)road and line,
(d)spear.
Provided that:-
(i)no gear except rod and line shall be used in river or stream within a distance of 200 yards of a bridge.
(ii)no net meant for prawn (Jhingas) catching shall be used without the permission for the Fishery Officer.