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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3)(a) in Rajasthan Fisheries Rules, 1958

(a)Nets of all kinds [.....] [Omitted by ibid.] not having any portion of a mesh less than 11/2 inches in size from knot to knot or 6 inches all round and a mesh of 1' size or 4' all round in the case of cast nets.