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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(c) in The Assam State Electricity Board Engineering Service Regulations, 1973

(c)All direct recruitment to the service shall be made by the Board after written test or interview or other test and interview of the candidates as may be decided by the Selection Committee constituted by the Board for the purpose.