Section 48 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
48. Inspection of colleges.
(1)Every affiliated college shall furnish such reports, returns and other information as the Syndicate, after consulting the Academic Council, may require to enable it to judge of the efficiency of the college.(2)The Syndicate shall cause every such college to be inspected from time to time.(3)The Syndicate may call upon any college so inspected to take, within a specified period, such action as may appear to it to be necessary in respect of any of the matters specified in any Statutes made under clause (d) of section 30 or under section 49.
