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State of Haryana - Section

Section 63 in Haryana Municipal Corporation Election Rules, 1994

63. Declaration of results and procedure in case of tie.

- When the counting of votes has been completed and if no fresh poll is required to be held in that ward the Returning Officer shall forthwith consolidate the account of ballot papers in Form 8 and declare the result in the following manner :-
(a)The candidate who is found to have obtained the largest number of valid votes shall be declared to have been elected.
(b)If, after consolidating the result in Form 8, a tie is found to exist between the candidates, and the addition of one vote will entitle any of those candidates to be declared elected, the Returning Officer shall forthwith decide between those candidates by lot, and the candidate on whom the lot falls shall be considered to have received an additional vote and shall be declared to be duly elected.