Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(a) in The State Apprenticeship Council Rules, 1976 (a)"Act" means the Apprenticeship Act, 1961 (Central Act 51 of 1961) as amended by the Amendment Act, 1973.
