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[Cites 0, Cited by 0] [Section 32] [Entire Act]

UT Chandigarh - Subsection

Section 32(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)Such fees not exceeding Rs. 15.00, as may be decided by the Institute, from time to time shall be payable by each candidate applying for appointments to posts in the Institute. Remission of 75 percent of the fees shall be made in the case of candidates belonging to the Scheduled Castes and the Scheduled Tribes.