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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(h) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(h)"Family" means an employee's spouse and children as well his or her parents, unmarried sisters and minor brothers, provided each one of them is ordinarily residing with and wholly dependent upon him or her;