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State of Odisha - Section

Section 14 in The Orissa Sports Authorities Act, 1994

14. Powers and functions of Member.

- Secretary of the District Authority-The Member-Secretary shall be the Chief Executive of the District Authority and he shall exercise the following powers and perform the following functions, namely:
(i)implement all the programmes of the District Authority;
(ii)exercise general supervision and administrative control over the District Sports Officer, Coaches, field and other staff working under the administrative control of the District Authority, subject to general supervision of the Chairman of the District Authority and the Managing Director of the Sports Authority;
(iii)run the day-to-day administration of the District Authority and conduct all its financial and administrative transactions;
(iv)work under the general supervision and administrative control of the Chairman of the District Authority and Managing Director of the Sports Authority;
(v)prepare and present the audited statements of accounts and utilisation certificates to the District Authority for its approval;
(vi)convene the meetings of the District Authority from time to time as may be decided by the Chairman of the District Authority.