Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(iii) in The Orissa Sports Authorities Act, 1994

(iii)run the day-to-day administration of the District Authority and conduct all its financial and administrative transactions;