Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(b) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(b)availability of competent manpower. For this purpose the Assessment Team shall verify the records and interview the personnel, where necessary;