Section 38 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Section 38 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

38. "Licensee" shall mean a person who has been granted license under Section 14 of the Act and for the purpose of these Regulations shall also include an Integrated Utility;