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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Assam - Subsection

Section 29A(1)(v) in The Dibrugarh University Act, 1965

(v)10 students from ten affiliated Degree Colleges to be selected by the Executive Council by rotation in the manner to be prescribed by the Statutes ;