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State of Maharashtra - Section

Section 50 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

50. Co-ordination of teaching, research and extension education and integration of functions and curricular and of services.

(1)In consultation with the appropriate officers of the University, the Vice-Chancellor shall be responsible for taking such steps as may be necessary for the full co-ordination of teaching, research and extension education activities of the University.
(2)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, for ensuring that conditions are established whereby there is maximum feasible progress in the development of new information and technology in the natural, physical and social sciences related to agriculture and their transfer to the teaching curricular and to the educational programmes leading to their understanding and adoption, where applicable in practice, in the University area.
(3)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, to ensure that there is an appropriate inter-relation of the different curricular and courses offered in the different Faculties of the University, so as to avoid unnecessary duplication of functions between Faculties and provide the students with the best course offerings and faculty contracts feasible within the University's resources and talents.
(4)The University shall develop its programme of research and extension education, keeping in view the needs of the State in general and, in particular, provide appropriate technical support and consultative advice to the State Government Departments engaged in agricultural development work in the University area.[Chapter VIII A] [Inserted by Maharashtra Act No. 11 of 2019, dated 8.7.2019.] Special Provisions in Respect of Certain Colleges, Research Centres/institutes, Training Centres and Cattle Breeding Farms, Etc.