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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(4)The University shall develop its programme of research and extension education, keeping in view the needs of the State in general and, in particular, provide appropriate technical support and consultative advice to the State Government Departments engaged in agricultural development work in the University area.[Chapter VIII A] [Inserted by Maharashtra Act No. 11 of 2019, dated 8.7.2019.] Special Provisions in Respect of Certain Colleges, Research Centres/institutes, Training Centres and Cattle Breeding Farms, Etc.