Section 4 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981
4. Compensatory allowances to non-official Directors.
- In attending a meeting of the Corporation or of a Committee of the Corporation, as the case may be, a non-official Director shall be entitled to compensatory allowances, which shall comprise the following, namely :(i)if the meeting be a meeting of the Corporation, a sitting fee of two hundred rupees for each day on which he attends such meeting;(ii)if the meeting be a meeting of a Committee of the Corporation, fifty rupees for each day on which he attends such meeting;(iii)travelling allowances admissible under Rule 3;(iv)conveyance allowances if admissible :Provided that he shall not draw any additional compensatory allowances for any day for attending a meeting of a Committee, if he draws allowances for the same day for attending the meeting of the Corporation or the meeting of any other Committee of the Corporation.
