Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(ii) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981 (ii)if the meeting be a meeting of a Committee of the Corporation, fifty rupees for each day on which he attends such meeting;
