[Cites 0, Cited by 0]
[Section 4]
[Entire Act]
State of Chattisgarh - Subsection
Section 4(1) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013
| S. No. | Area | Amount of | |
| Registration Fee | Renewal Fee | ||
| (a) | Municipal Corporation having population of three lacs or more | Rs. 30,000/- | Rs. 30,000/- |
| (b) | Municipal Corporation having population of less than three lacs | Rs. 20,000/- | Rs. 20,000/- |
| (c) | Municipal Councils | Rs. 10,000/- | Rs. 10,000/- |
| (d) | Nagar Panchayats | Rs. 5,000/- | Rs. 5,000/- |