Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Goa - Subsection Section 124(2) in The Goa, Daman And Diu Land Revenue Code, 1968 (2)A notice of demand may be issued on or after the day following that on which the arrear accrues.
