Section 15 in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982
15. Periodical verification of stocks with the Miller/Dealer.
(1)The Enforcement Officer shall periodically, which shall not be less than once a week, verify the rice stock in the mill and issue a certificate in the relevant Form.(2)The Enforcement Officer shall, also periodically verify the stock of rice/paddy available with the Dealers, and issue a certificate in the relevant Form.(3)Copies of the above certificates shall, be furnished to the Purchase Officer and the Collector exercising jurisdiction in the area.
