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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(2)The Enforcement Officer shall, also periodically verify the stock of rice/paddy available with the Dealers, and issue a certificate in the relevant Form.