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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(b) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(b)A staff member may be allowed to hold more than one post for which no extra remuneration shall be paid except, at the discretion of the Commission, as may be provided in State Government Rules.