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State of Uttar Pradesh - Section

Section 22 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

22. Placement of staff.

(a)The posting of staff members, at any time, shall be as decided by the Commission in any post, not lower in the scale of pay than the post for which the staff member w as recruited.
(b)A staff member may be allowed to hold more than one post for which no extra remuneration shall be paid except, at the discretion of the Commission, as may be provided in State Government Rules.