Section 81(3) in The West Bengal Maritime Board Act, 2000
(3)The functions of the Committee shall be-(a)to advise the Board on general questions relating to minor ports;(b)to advise the Board in respect of any scheme pertaining to the development of any minor port;(c)to review the administration of minor ports and to suggest ways and means of improving their work;(d)such other matters relating to minor ports as the State Government may specify in the notification under sub-section (1).
