Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(3)(d) in The West Bengal Maritime Board Act, 2000

(d)such other matters relating to minor ports as the State Government may specify in the notification under sub-section (1).