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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1) in Bhagwant Global University Act, 2016

(1)The Finance Committee shall consist of:
(a)The Chancellor Chairman;
(b)The Finance Officer Secretary;
(c)Such other members as may be prescribed in the Statutes;
(d)One External Finance Expert nominated by Chancellor.