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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(3)For each Hostel, there may be a Chief Warden, and such number of Wardens or Assistant Wardens and other staff as may be laid down by the Board and the procedure of the appointment of the Chief Warden, Warden or Assistant Warden and other staff in the Hostel, the entitlement of facilities, if any, and the allowances payable to them, if any, shall be such as may be specified in the Ordinances.