Section 38(3) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996
(3)Nature of vacancy—(a)Type of workers required (Designation)(b)(i)Description of duties;(ii)Physical requirements (i.e., job involves visual accuracy, frequent movement/walking, continuous long hours sitting, etc.)(c)Qualifications required—(i)Essential,(ii)Desirable(d)Age-limits, if any(e)Whether women are eligible
