Section 38(3)(b) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(3)(b) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(b)

(i)Description of duties;

(ii)Physical requirements (i.e., job involves visual accuracy, frequent movement/walking, continuous long hours sitting, etc.)