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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(6)(b) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(b)if promotion is from more than one category of posts carrying different Pay Band and/or Grade Pay, eligible persons in the higher Pay Band and/or Grade Pay shall be considered for promotion first and if no suitable person is available for promotion on the basis of merit or seniority cum merit, as the case may be, in the higher Pay Band and/or Grade Pay than only the eligible persons of other categories of posts in lower Pay Band and/ or Grade Pay shall be considered for promotion and so on and so forth. The zone of consideration for eligibility in this case shall be limited to five senior most eligible persons in all.