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Union of India - Section

Section 10 in Canara Bank (Employees') Pension Regulations, 1995

10. Books of account of the Fund.

(1)The accounts of the Fund, shall contain the particulars of all financial transactions relating to the Fund in such form as may be specified by the Bank,
(2)[ Within sixty days from the date of publication of the Balance Sheet of the Bank the trust shall prepare a financial statement of the trust indicating therein the general account of assets and liabilities of the trust and forward a copy of the same to the Bank] [Amended w.e.f. 20.11.2010 ref Circular No. 13/2011, dated 11.01.2011]
(3)The accounts of the Fund shall b e audited in accordance with the provisions of section 10 of the Act.