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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Canara Bank (Employees') Pension Regulations, 1995

(2)[ Within sixty days from the date of publication of the Balance Sheet of the Bank the trust shall prepare a financial statement of the trust indicating therein the general account of assets and liabilities of the trust and forward a copy of the same to the Bank] [Amended w.e.f. 20.11.2010 ref Circular No. 13/2011, dated 11.01.2011]