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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)The minimum road width, FSI, set back etc. for Non High Rise buildings up to 16 dwellings or such other small developments like commercial, nursery school, primary schools, religious buildings and cottage industries up to 300 sq.mts. shall be regulated according to the table below: