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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(3) in Assam Judicial Service Rules, 2003

(3)Notwithstanding anything contained in these Rules, the conditions of Service of the Persons appointed to the post of Registrar, Deputy Registrar and Assistant Registrar, shall be regulated by the rules that may be made under Article 229(2) of the Constitution.