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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(2)No application fee shall be payable by the National Load Despatch Centre (NLDC) and the Regional Load Despatch Centres (RLDC) for an application made in discharge of their regulatory functions.