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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(3)The Chairman shall execute the Contract of Service between the Institute and the Director:Provided that the Chairman shall not be personally liable in respect of anything under such contract.