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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 92(f) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(f)fails to pay the annual fee referred to in regulation 8, shall be dealt with in the manner provided under Chapter V of the Securities and Exchange Board of India (Intermediaries) Regulations, 2008.