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State of Gujarat - Section

Section 36 in The Gujarat Ayurved University Act, 2021

36. Post-graduate teaching and research.

(1)All post-graduate instruction, teaching, research and training shall be conducted by the University or by such affiliated colleges or institutions and in such subjects as may be prescribed by the regulations.
(2)All post-graduate departments shall ordinarily be located at the headquarters of the University. However, the University may locate any of such departments at a place or places outside its headquarters.
(3)The University may maintain University centres at places other than the headquarters of the University on such terms and conditions as may be prescribed by the regulations.