Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(3) in The Gujarat Ayurved University Act, 2021 (3)The University may maintain University centres at places other than the headquarters of the University on such terms and conditions as may be prescribed by the regulations.
