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Himachal Pradesh High Court

Sankalp Gupta vs . Rajni Gupta on 2 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sankalp Gupta vs. Rajni Gupta .

Cr.MMO No. 349 of 2018 02.05.2022 Present: Mr. Raman Jamalta, Advocate vice Mr. Sunil Mohan Goel, Advocate for the petitioner.

Mr. Dushyant Dadwal, Advocate for the respondent.

Cr.MMO No. 349 of 2018 & Cr.MP No. 1117 of 2018 Learned appearing counsel for petitioner submits that because of ailment of his father, learned original counsel for petitioner Mr. Sunil Mohan Goel, Advocate, is not available today and he seeks one week's adjournment in terms of order passed on previous date with further submissions that as per instructions imparted to them, some amount has been paid, however, the exact status would be informed by next date.

Accepting his prayer, matter is adjourned. List on 12th May, 2022.

             May 02, 2022                                   (Vivek Singh Thakur)
             (ms)                                                  Judge




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