Section 52(2)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

(i)on the notice board of the office of Director, Mines & Geology and the concerned field offices of the Mines & Geology Department;

Legal Document View