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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Rajasthan Registration Rules, 1955 Volume II

(1)The Inspector General may from time to time alter the limits of Deputy Inspector General's circles, provided that the circles shall at all times be so arranged to give each Deputy Inspector General as early as possible an equal share of the work to be done.